LexM.S. SULLAR,. SATISH KUMAR MITTAL
60 recorded High Court judgment(s) · 2009–2011
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 60 |
Disposal nature
| DISMISSED | 52 |
| DISPOSED OF | 8 |
Recent judgments
- BHAGWAN KAUR AND ORS v. GRAM PANCHAYAT JHORAH ROHI, TE. & DIST. SIRSA & ORS — Punjab & Haryana High Court (2011-12-20)
- AMAR SINGH v. GRAM PANCHAYAT JHORAH ROHI, TE. & DIS. SIRSA & ORS — Punjab & Haryana High Court (2011-12-20)
- JARNAIL SINGH v. GRAM PANCHAYAT JHORAH ROHI, TE. & DIS. SIRSA & ORS — Punjab & Haryana High Court (2011-12-20)
- HARPAL SINGH v. GRAM PANCHAYAT JHORAH ROHI, TE. & DIST. SIRSA & ORS — Punjab & Haryana High Court (2011-12-20)
- BALBIR KAUR AND ORS v. GRAM PANCHAYAT JHORAH ROHI, TE. & DIST. SIRSA & ORS — Punjab & Haryana High Court (2011-12-20)
- HARJINDER SINGH v. DIRECTOR AND ORS — Punjab & Haryana High Court (2011-12-14)
- NAZAM SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-12-14)
- PIARA SINGH DHILLON v. FINANCIAL COMMISSIONER PUNJAB AND OTHERS — Punjab & Haryana High Court (2011-12-13)
- ROOP CHAND AND ORS. v. GRAM PANCHAYAT, KAPRO AND ANR. — Punjab & Haryana High Court (2011-12-13)
- RISHI PAL v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2011-11-29)