M.S. SULLAR,. ASHUTOSH MOHUNTA

168 recorded High Court judgment(s) · 2009–2011

Courts

Disposal nature

Recent judgments

• M/S THERMADYNE PVT. LTD. v. STATE OF HARYANA — Punjab & Haryana High Court (2011-01-19)
• COMMISSIONER OF WEALTH TAX, HISAR v. NAND LAL MOHAN LAL ETC. — Punjab & Haryana High Court (2010-05-19)
• COMMISSIONER OF CE COMMISSIONERATE v. M/S RANBAXY LABORATORIES LTD — Punjab & Haryana High Court (2010-05-18)
• STATE OF HARYANA v. M/S NUCHEM LTD. — Punjab & Haryana High Court (2010-05-17)
• GURVINDER SINGH v. P.O. ETC. — Punjab & Haryana High Court (2010-05-14)
• PRADESHIYA INDUSTRIAL AND INVESTMENT CORP. LTD. v. C.M. JAIN, AND ORS. — Punjab & Haryana High Court (2010-05-12)
• HARINDER PAL SINGH SHERGILL v. CC MUMBAI — Punjab & Haryana High Court (2010-05-12)
• BHOLA SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2010-05-11)
• COMMISSIONER OF CENTRAL EXCISE v. M/S RAJEEV ELECTRICAL WORKS — Punjab & Haryana High Court (2010-05-11)
• TOLA RAM v. STATE OF HY. — Punjab & Haryana High Court (2010-05-06)