M.S. SULLAR,. AJAY KUMAR MITTAL

39 recorded High Court judgment(s) · 2010–2023

Courts

Disposal nature

Recent judgments

• HARBANS LAL v. ADDITIONAL DIRECTOR CONSOLIDATION ETC — Punjab & Haryana High Court (2023-12-16)
• SAJJAN SINGH v. THE COMM. CUM ADDITIONAL DIR. PANCHAYATS PB., AND OTHERS — Punjab & Haryana High Court (2015-04-21)
• CITIZEN WELFARE COUNCIL PUNJAB v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2013-11-20)
• MANJIT KAUR & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-11-20)
• AMANDEEP SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2013-11-20)
• KHRAIT LAL v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-11-19)
• HARBHAJAN SINGH @ BHAJAN SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2013-11-19)
• HANS RAJ v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-11-19)
• PHOOL CHAND v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-11-19)
• SURINDER KUMAR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-11-19)