M.S. SULLAR

8,284 recorded High Court judgment(s) · 1999–2025

Courts

Disposal nature

Recent judgments

• PIARA SINGH AND OTHERS v. HARBHAJAN SINGH AND OTHERS — Punjab & Haryana High Court (2025-03-18)
• NAC MANIMAJRA, UT CHD. v. POLC, UT CHD AND ANR. — Punjab & Haryana High Court (2024-11-27)
• HARCHARAN SINGH v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2023-08-28)
• (O&M) AJAIB SINGH ETC. v. BACHAN KAUR ETC. — Punjab & Haryana High Court (2023-03-23)
• NAURATI LAL v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2023-02-21)
• SURINDER KUMAR v. CHARAN SINGH AND ORS. — Punjab & Haryana High Court (2023-02-02)
• SOM NATH AND ORS. v. BASANTI AND ORS. — Punjab & Haryana High Court (2020-02-25)
• JAGSIR SINGH v. PO, STATE TRANSPORT APPELLATE TRIBUNAL AND ANR. — Punjab & Haryana High Court (2019-07-16)
• PURAN SINGH v. JAGAR SINGH ANDROS. — Punjab & Haryana High Court (2019-03-18)
• (O&M) GIAN SINGH ETC. v. JHANDU ETC. — Punjab & Haryana High Court (2019-03-08)