M.S. SONAK, S.J. VAZIFDAR
335 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 335 |
Disposal nature
| DISPOSED OFF | 216 |
| JUDGEMENT | 59 |
| DISMISSED | 33 |
| WITHDRAWN | 8 |
| Disposed Off | 6 |
| Dismissed | 6 |
| (unspecified) | 5 |
| ABSOLUTE | 1 |
Recent judgments
- SUSME BUILDERS PRIVATE LIMITED v. CHIEF EXECUTIVE OFFICER, SRA AND SANJAY HARISHCHANDRA SAWANT AND ORS. — Bombay High Court (2014-06-11)
- SUSME BUILDERS PRIVATE LIMITED v. THE CHIEF EXECUTIVE OFFICER, S.R.A. AND 3 ORS,. — Bombay High Court (2014-06-11)
- DEONAR INDUSTRIAL PREMISES CO-OPERATIVE SOCIETY LIMITED v. MERIT MAGNUM CONSTRUCTIONS — Bombay High Court (2013-12-18)
- ANAND YESHWANT DEVKAR v. STATE OF MAHARASHTRA AND 7 ORS. — Bombay High Court (2013-12-12)
- DR. RUCHIRA S. MANJREKAR v. JOINT DIRECTOR OF HIGHER AND TECHNICAL EDUCATION AND 4 ORS. — Bombay High Court (2013-08-29)
- NAVROZ KERSHASP MODY v. L.I.C. OF INDIA AND ORS — Bombay High Court (2013-08-27)
- SHRI KALPNATH SINGH AND 7 ORS. v. THE STATE OF MAHARASHTRA AND 4 ORS. — Bombay High Court (2013-08-23)
- MANGAL SINGH M. RATHORE v. MUMBAI MUNICIPAL CORPORATION AND ORS. — Bombay High Court (2013-08-23)
- PARAS V. MEHTA v. MUMBAI MUNICIPAL CORPORATION AND ORS. — Bombay High Court (2013-08-23)
- R.S. MADIREDDY AND ORS. v. ROHIT NANDAN AND ORS. — Bombay High Court (2013-08-23)
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