M.S. SONAK,RETIRED JUDGE,REGISTRAR(JUDICIAL II FA)

43 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• THE EXECUTIVE ENGINEER v. BUDHA MAHADU DIVE AND ANR. — Bombay High Court (2017-12-09)
• EXECUTIVE ENGINEER, MADHAM (CENTRAL) PROJECT DEPARTMENT, NASHIK v. SHRI. RANGNATH LAXMAN BENDKOLI DECEASED THR. LRS. DATTU RANGU ALIAS RANGNATH BENDKOLI AND ORS. — Bombay High Court (2017-12-09)
• THE EXECUTIVE ENGINEER, KARANJAWAN DAM DIVISION v. MR. BANSI GANPAT BENDKOLI AND ORS. — Bombay High Court (2017-12-09)
• THE EXECUTIVE ENGINEER KADAWA CANAL DIVISION, NASHIK v. THE STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER NO. 2, NASHIK AND ORS. — Bombay High Court (2017-12-09)
• THE EXECUTIVE ENGINEER, KADAWA CANAL DIVISION, NASHIK v. THE STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER NO. 2. NASHIK AND ORS. — Bombay High Court (2017-12-09)
• EXECUTIVE ENGINEER, KARVANJ DHARAN DEPARTMENT, NASHIK v. SHRI. SITARAM KALU PALAVE AND ANR. — Bombay High Court (2017-12-09)
• EXECUTIVE ENGINEER, MADHAYAM PROJECT DEPARTMENT, KARANJVAN DHARAN DEPARTMENT, NASHIK v. SHRI. RAGHUNATH DIPA TUPLONDHE AND ANR. — Bombay High Court (2017-12-09)
• EXECUTIVE ENGINEER v. SMT.ANUSAYA DAGADU MONDHE(DECEASED)SHRI.HIRAMAN DAGADU MONDHE AND ORS. — Bombay High Court (2017-12-09)
• EXECUTIVE ENGINEER, MADHYAM PROJECT DEPARTMENT, KARANJVAN DHARAN DEPARTMENT, NASHIK v. SHRI. HARI GANPTA KHADE (THROUGH POWER OF ATTORNEY HOLDER RESP. NO.9 SHRI.BUDHA K. KHADE) AND ORS. — Bombay High Court (2017-12-09)
• THE EXECUTIVE ENGINEER KADAWA CANAL DIVISION, NASHIK v. THE STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER NO. 2, NASHIK AND ORS. — Bombay High Court (2017-12-09)