M.S. SONAK,RETIRED JUDGE,LOK ADALAT

73 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• EXECUTIVE ENGINEER, MADHAYAM PROJECT DEPARTMENT, KARANJVAN DHARAN DEPARTMENT, NASHIK v. SHRI. BHIKA DHAVALU GAIKAWAD AND ORS. — Bombay High Court (2017-09-09)
• THE EXECUTIVE ENGINEER, KARANJVAN DAM, DIVISION, NASHIK v. MR. NANJI RAMCHANDRA BENDKOLI AND ANR. — Bombay High Court (2017-09-09)
• THE EXECUTIVE ENGINEER, KARANJVAN DAM, DIVISION, NASHIK v. MR. SITARAM TRAMBAI BENDKOLI AND ORS. — Bombay High Court (2017-09-09)
• EXECUTIVE ENGINEER, MADHAM (CENTRAL) PROJECT DEPARTMENT, NASHIK v. SHRI. HIRAMAN MAHADU BENDKOLI AND ORS. — Bombay High Court (2017-09-09)
• THE GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION THROUGH THE EXECUTIVE ENGINEER,NASHIK v. THE STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER... — Bombay High Court (2017-09-09)
• THE GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION THROUGH THE EXECUTIVE ENGINEER,NASHIK v. THE STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER... — Bombay High Court (2017-09-09)
• EXECUTIVE ENGINEER, MADHAYAM PROJECT DEPARTMENT, KARANJVAN DHARAN DEPARTMENT, NASHIK v. SHRI. LAXMAN SAKHARAM BENDKOLI AND ORS. — Bombay High Court (2017-09-09)
• EXECUTIVE ENGINEER, MADHAM (CENTRAL) PROJECT DEPARTMENT, NASHIK v. SHRI. GOPAL SOMA BENDKOLI DECEASED SHRI. BUDHA GOPAL BENDKOLI AND ORS. — Bombay High Court (2017-09-09)
• EXECUTIVE ENGINEER v. SHRI. NANA SOMNATH BENDKOLI AND ORS. — Bombay High Court (2017-09-09)
• THE GODAVARI MARTHWADA IRRIGATION DEVELOPMENT CORP v. THE STATE OF MAHARASHTRA AND OTHRS — Bombay High Court (2017-09-09)