M. S. SONAK, R. N. LADDHA

217 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• JOAO C. PEREIRA AND ANR v. STATE OF GOA, THR. POLICE ATTACHED TO VERNA POLICE STATION AND 2 ORS — Bombay High Court (2022-08-29)
• VILLA CALANGUTE RESORT PVT. LTD REP. BY. ITS DIRECTOR DEXTER SAVIO DE SOUZA v. STATE OF GOA REP. THR. CHIEF SECRETARY AND 6 ORS — Bombay High Court (2022-08-29)
• MARIO COTTA PEREIRA., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 3 ORS., — Bombay High Court (2022-08-26)
• MARIO COTTA PEREIRA., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 3 ORS., — Bombay High Court (2022-08-26)
• KASHINATH P. TARI v. VINOD KUMAR AGARWAL AND ANR — Bombay High Court (2022-08-24)
• ELIZABETH FERNANDES v. BASILO PIRES — Bombay High Court (2022-08-23)
• LUISA CRISOLA FERNANDES E COLASO v. STATE OF GOA THR. CHIEF SECRETARY AND 3 ORS — Bombay High Court (2022-08-23)
• MAPUSA PEOPLE'S UNION, THROUGH ITS SECRETARY JAWAHARLAL SHETYE AND ANR., v. THE GOVERNMENT OF GOA, THROUGH ITS CHIEF SECRETARY AND 9 ORS., — Bombay High Court (2022-08-22)
• SANATAN SANSTHA THROUGH ITS MANAGING TRUSTEE SHRI. VIRENDRA PANDURANG MARATHE v. RAJU NAYAK AND 2 ORS., — Bombay High Court (2022-08-22)
• VASSUDEVA DEMPO FAMILY PVT. TRUST, THR. ITS CONST. ATT., SHARMILA SANDEEP PRABHU v. ADD./JOINT/DY./ASS. COMM. OF INCOME TAX/INCOME-TAX OFFICER, THR. CHIEF COMM. OF INCOME TAX AND ANR — Bombay High Court (2022-08-22)