M.S. SONAK, . PUSHPA V. GANEDIWALA

226 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• RAHUL DEVCHAND BHAGAT AND 7 OTHERS v. STATE OF MHA. THR. PSO PS RALEGAON DIST.YAVATMAL AND ANOTHER — Bombay High Court (2022-01-03)
• SOURABH S/O SAHEBRAO RATHOD v. STATE FO MAH. THR. HOME DEP (SPECIAL) 2ND FLOOR MANTRALAYA MUMBAI AND 3 OTHERS — Bombay High Court (2021-12-23)
• RANPREETKAUR PARAMJEET SALUJA v. STATE OF MAHARASHTRA THR. P.S.O. RAJAPETH — Bombay High Court (2021-12-23)
• BHIMRAO S/O MAROTI AWATHARE v. STATE OF MAH. THR. DIVISIONAL COMMISSIONER AMRAVATI DIST.AMRAVATI AND ANTOHER — Bombay High Court (2021-12-23)
• MR. RAJESH S/O NARAYANRAO KOTGIRWAR AND ANOTHER v. STATE OF MAH. THR. PSO, PS, NANDANVAN, NAGPUR. — Bombay High Court (2021-12-23)
• TUKARAM VITHAL JADHAV v. STATE OF MHA. THR. SUPERINTENDENT OF JAIL CENTRAL JAIL AMRAVATI AND 2 OTHERS — Bombay High Court (2021-12-23)
• KAPIL S/O RAMESH BHATI v. THE STATE OF MAH. HOME DEPT. (SPECIAL), THR. ITS SO, MANTRALAYA, MUMBAI - 32 AND ANOTHER — Bombay High Court (2021-12-23)
• RAJIV RANJAN S/O. JAGDIP NARAIN MISHRA and OTHR. v. THE DY. CHIEF LABOUR COMMISSIONER(C) and OTHR. — Bombay High Court (2021-12-23)
• PRATIKSHA W/O DEEPAK POREY (PRATIKSHA D/O SHARAD GANDHI) AND 4 OTHERS v. STATE OF MAH. THR. AMBAZARI PS NAGPUR — Bombay High Court (2021-12-23)
• FAIZAL KHAN S/O KHALIL KHAN v. THE STATE OF MAH., THR. ADVISORY BOARD OF GOVT. OF MAHARASHTRA, HOME DEPT. (SPL), MANTARALAYA AND 1 — Bombay High Court (2021-12-23)