M. S. SONAK, PRITHVIRAJ K. CHAVAN

276 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• ZUARI AGRO CHEMICALS LTD., THR. ITS AUT. SIGN., NARESH KUMAR GUPTA., v. THE UNION OF INDIA, REP. BY ITS UNDER SECRETARY, MINISTRY OF FINANCE, NEW DELHI AND 2 ORS., — Bombay High Court (2019-11-25)
• THE STATE OF GOA, THR. CHIEF SECRETARY AND ANR., v. THE GOA FOUNDATION AND 2 ORS., — Bombay High Court (2019-11-25)
• MARTIN ALPHONSO., v. STATE OF GOA, THR. CHIEF SECRETARY, GOVT. OF GOA AND 2 ORS., — Bombay High Court (2019-11-25)
• UMESH J. NAIK. v. STATE OF GOA, THR. SECRETARY (EDUCATION) AND 3 ORS., — Bombay High Court (2019-11-25)
• VEDANTA LTD., THR. ITS AUT. SIGN., SAUVICK MAZUMDAR AND ANR., v. DIRECTOR OF MINES AND GEOLOGY, GOVT. OF GOA AND 2 ORS., — Bombay High Court (2019-11-25)
• SUNSHINE ELECTRICALS PVT. LTD., REP. BY ITS MANAGING DIRECTOR, SADANAND P. VERENKAR., v. ASSTT. COMMISSIONER OF COMMERCIAL TAX, GOVT. OF GOA AND ANR., — Bombay High Court (2019-11-25)
• MINISTRY OF HOME AFFAIRS, BY ITS UNDER SECRETARY., v. ALEIXO ARNOLFO PEREIRA AND 5 ORS., — Bombay High Court (2019-11-25)
• EDWIN MASCARENHAS AND 3 ORS., v. FELICITY REAL INFRA PVT. LTD., THR. ITS POA, NAZIR KHAN AND 3 ORS., — Bombay High Court (2019-11-25)
• DR. JOSE FLORIANO CRISTOVAM PINTO AND 2 ORS., v. DR. MICHELLE N. PINTO SOUZA (DEC) REP., BY JENELLE N. M. DE SOUZA, REP. BY RES. NO. 2 AND 3 ORS., — Bombay High Court (2019-11-25)
• SANDEEP MADAN MORJE., v. STATE OF GOA, THR. CHIEF SECRETARY, GOVT. OF GOA AND 3 ORS., — Bombay High Court (2019-11-25)