M.S. SONAK, NARESH H. PATIL

70 recorded High Court judgment(s) · 2014–2016

Courts

Bombay High Court

Disposed Off	40
Allowed To be withdrawn	12
Dismissed	7
Dissmiss For Default/Non-Prosecution	6
(unspecified)	2
Rule Discharged	2
Allowed	1

DR. KRANTIKUMAR RANGRAO PATIL v. THE STATE OF MAHARASHTRA THROUGH SECRETARY, DEPT. OF HIGHER AND TECHNICAL EDU. AND ORS. — Bombay High Court (2016-04-26)
DR. SUBHASH NADHUSUDAN KARANDE v. THE STATE OF MAHARASHTRA THROUGH SECRETARY, DEPT. OF HIGHER AND TECHNICAL EDU. AND ORS. — Bombay High Court (2016-04-26)
DR. SUBHASH NADHUSUDAN KARANDE v. THE STATE OF MAHARASHTRA THROUGH SECRETARY, DEPT. OF HIGHER AND TECHNICAL EDU. AND ORS. — Bombay High Court (2016-04-26)
DR. SUHAS DIGAMBARRAO PESHWE v. THE STATE OF MAHARASHTRA and ORS. — Bombay High Court (2016-04-26)
DR. KRANTIKUMAR RANGRAO PATIL v. THE STATE OF MAHARASHTRA THROUGH SECRETARY, DEPT. OF HIGHER AND TECHNICAL EDU. AND ORS. — Bombay High Court (2016-04-26)
SHIVPUTRA CHANDRAMAPPA DHUTTARGAON v. THE STATE OF MAHARASHTRA THROUGH SECRETARY, DEPT. OF HIGHER AND TECHNICAL EDU. AND ORS. — Bombay High Court (2016-04-26)
SHIVPUTRA CHANDRAMAPPA DHUTTARGAON v. THE STATE OF MAHARASHTRA THROUGH SECRETARY, DEPT. OF HIGHER AND TECHNICAL EDU. AND ORS. — Bombay High Court (2016-04-26)
SHIVAJI AMBADAS DEVDHE v. THE STATE OF MAHARASHTRA and ORS. — Bombay High Court (2016-04-26)
DR. KISHORE RAGHUNATH PAWAR v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY, DEPT. OF HIGHER AND TECHNICAL EDU. AND ORS. — Bombay High Court (2016-04-26)
DR. VISHWAMBHAR NAGNATH INGOLE v. THE STATE OF MAHARASHTRA and ORS. — Bombay High Court (2016-04-26)