M.S. SONAK, N. R. BORKAR

20 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• FORAM D/O TUSHAR RUPAREL v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-09-16)
• SHIKHA KAPADIA v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2022-09-16)
• MUKESH NARAYAN GADE AND ORS. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2022-09-16)
• AMIRUDDIN MEHMOOD KAZI AND ANR. v. STATE OF MAHARASHTRA — Bombay High Court (2022-09-16)
• SAMBHAJI ACHYUTRAO PATIL v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-09-16)
• SAMBHAJI ACHYUTRAO PATIL v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-09-16)
• ASHIM DEB v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2022-09-15)
• DR. DEEPAK DALSUKHBHAI PATEL v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2022-09-15)
• RAVINDRA BADRINATH RATHOD v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-09-15)
• KAILAS HARIBHAU WARHE AND ORS v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-09-15)