LexM.S. SONAK, M.S. SANKLECHA
203 recorded High Court judgment(s) · 2014–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 203 |
Disposal nature
| WITHDRAWN | 44 |
| DISPOSED OFF | 43 |
| Disposed Off | 39 |
| (unspecified) | 26 |
| DISMISSED | 23 |
| Dismissed | 19 |
| Allowed To be withdrawn | 4 |
| Allowed | 2 |
Recent judgments
- M/S. BHARAT PETROLEUM CORPN.LTD. v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-07-12)
- THE COMMISSIONER OF CENTRAL TAX PUNE I COMMISSIONERATE v. YAPP INDIA AUTOMOTIVE SYSTEMS PVT LTD — Bombay High Court (2019-07-12)
- M/S. KITMAN INTERNATIONAL AND ANR. v. THE OFFICER OF TAHSILDAR AND ORS. — Bombay High Court (2019-07-12)
- M/S. BHARAT PETROLEUM CORPORATION LTD v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-07-12)
- BHARAT PETROLEUM CORPN. LTD. v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-07-12)
- BHARAT PETROLEUM CORPN., LTD v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-07-12)
- M/S BHARAT PETROLEUM CORPN LTD v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-07-12)
- M/S. HINDUSTAN PETOLEUM CORPN. LTD v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-07-12)
- STATE BANK OF INDIA THROUGH ASST. GEN. MGR. (COMPLIANCE) v. THE STATE OF MAHARASHTRA THROUGH GOVT. PLEADER AND ORS. — Bombay High Court (2019-07-11)
- STATE BANK OF INDIA THROUGH ASST. GEN. MGR. (COMPLIANCE) v. THE STATE OF MAHARASHTRA THROUGH GOVT. PLEADER AND ORS. — Bombay High Court (2019-07-11)