LexM. S. SONAK, KUM. NUTAN D. SARDESSAI
561 recorded High Court judgment(s) · 2015–2020
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 561 |
Disposal nature
| Disposed of | 289 |
| Withdrawn | 77 |
| Dismissed | 75 |
| Rule made absolute | 53 |
| Allowed | 32 |
| Rule Disposed of | 14 |
| Delay condoned | 7 |
| Partly allowed | 4 |
Recent judgments
- MAYA CARVALHO E RODRIGUES. v. STATE OF GOA, THROUGH ITS CHIEF SECRETARY AND 5 ORS., — Bombay High Court (2020-03-16)
- VISHWANATH D. NAIK., v. THE STATE OF GOA, THR. ITS CHIEF SECRETARY AND 7 ORS., — Bombay High Court (2020-03-04)
- JOAOZINHO GEORGE RODRIGUES AND ANR., v. CHIEF TOWN PLANNER, GOVT. OF GOA AND 6 ORS., — Bombay High Court (2020-03-04)
- TRAJANO D'MELLO., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND ANR., — Bombay High Court (2020-02-28)
- VIJAYANAND KANKONKAR AND ANR., v. STATE OF GOA, THR CHIEF SECRETARY AND ANR., — Bombay High Court (2020-02-28)
- UDAY GOPALKRISHNA TENGSE., v. STATE, THR. ITS CHIEF SECRETARY AND 5 ORS., — Bombay High Court (2020-02-27)
- POWER ENGINEERING (INDIA) PVT. LTD., THR. ITS GEN. MANAGER (LEGAL) MANGUESH DALVI., v. STATE OF GOA, THR. THE CHIEF SECERETARY, GOVT. OF GOA AND 2 ORS., — Bombay High Court (2020-02-27)
- ANNELY D'LIMA., v. POLICE INSPECTOR, AGACAIM POLICE STATION, AGACAIM AND ANR., — Bombay High Court (2020-02-27)
- UDAY GOPALKRISHNA TENGSE., v. STATE, THR. ITS CHIEF SECRETARY AND 5 ORS., — Bombay High Court (2020-02-27)
- THE COMMISSIONER OF INCOME TAX v. SESA GOA LTD. — Bombay High Court (2020-02-27)