M.S. SONAK, JITENDRA SHANTILAL JAIN

146 recorded High Court judgment(s) · 2024–2025

Courts

Bombay High Court

146

Disposed Off	96
Rule Made Absolute	23
Disposed off as Withdrawn	11
Allowed	10
Dismissed	3
DISPOSED OFF	1
Dissmiss For Default/Non-Prosecution	1
Rule Discharged	1

SHYAM TILES v. ASSISTANT COMMISSIONER OF STATE TAX, (KOL-INV-D-001), KOLHAPUR — Bombay High Court (2025-08-05)
SHYAM TILES v. ASSISTANT COMMISSIONER OF STATE TAX, (KOL-INV-D-001), KOLHAPUR — Bombay High Court (2025-08-05)
SHRI. REVANSIDDHESHWAR BAHUDDESHIY SANSTHA THRU PRESIDENT SOU. MEETATAI RAJU RATHOD v. UNION OF INDIA THRU THE MINISTRY OF SOCIAL JUSTICE AND EMPOWERMENT AND ORS — Bombay High Court (2025-07-31)
SANJAY BHIMASHANKAR THOBADE v. THE REGISTRAR OF COMPANIES, PUNE , MAHARASHTRA THROUGH THE MINISTRY OF CORPORATE AFFAIRS — Bombay High Court (2025-07-31)
HUSENBASHA SAFILSAHEB PATEL (BIRAJDAR) AND ORS. v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2025-07-24)
MR. GANPAT GUNGA GAIKWAD AND ORS. v. THE STATE OF MAHARASHTRA, THROUGH ITS COLLECTOR AND ORS. — Bombay High Court (2025-07-10)
SHRI. BABU CHINTU SHINDE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2025-06-26)
SUNIL SURESH NIKAM v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ORS — Bombay High Court (2025-06-23)
RAJENEDRA KASHIRAM KADAM AND ANR v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ORS — Bombay High Court (2025-06-23)
PREMCHAND RAJARAM MORE AND ANR v. THE STATE OF MAHARASHTRA THROUGH THE SECRETATRY, SCHOOL EDU. DEPT. AND ORS — Bombay High Court (2025-06-23)