LexM. S. SONAK, DAMA SESHADRI NAIDU
69 recorded High Court judgment(s) · 2015–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 69 |
Disposal nature
| Disposed of | 44 |
| Dismissed | 15 |
| Rejected | 4 |
| Partly allowed | 2 |
| Allowed | 2 |
| Withdrawn | 2 |
Recent judgments
- THE PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI., v. THE VPK URBAN COOPERATIVE CREDIT SOCIETY LTD., — Bombay High Court (2021-05-07)
- THE COMMISSIONER OF INCOME TAX v. SESA GOA LTD. — Bombay High Court (2021-05-07)
- THE PR.COMMISSIONER OF INCOME TAX, PANAJI., v. VPK URBAN CO-OP CREDIT SOCIETY LTD., — Bombay High Court (2021-05-07)
- THE COMMISSIONER OF INCOME TAX v. SESA GOA LTD. — Bombay High Court (2021-05-07)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI., v. THE VPK URBAN COOPERATIVE CREDIT SOCIETY LTD., — Bombay High Court (2021-05-07)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI., v. THE QUEPEM URBAN CO-OPERATIVE CREDIT SOCIETY LTD., — Bombay High Court (2021-05-07)
- COMMISSIONER OF INCOME TAX v. SESA GOA LTD. — Bombay High Court (2021-05-07)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI., v. DEMPO INDUSTRIES PVT. LTD., — Bombay High Court (2021-01-14)
- THE PR. COMMISSIONER OF INCOME TAX, PANAJI., v. ZUARI MAROC PHOSPHATES LTD., — Bombay High Court (2021-01-14)
- THR PR. COMMISSIONER OF INCOME TAX, PANAJI., v. THE GOA STATE COOPERATIVE BANK LTD., — Bombay High Court (2021-01-07)