LexM. S. SONAK, C. V. BHADANG
138 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 138 |
Disposal nature
| Disposed of | 56 |
| Dismissed | 30 |
| Withdrawn | 14 |
| Allowed | 12 |
| Rule made absolute | 10 |
| Partly allowed | 7 |
| Granted | 5 |
| Rule Disposed of | 3 |
Recent judgments
- STATE OF GOA, THROUGH PI OLD GOA POLICE STAION. v. RIZWAN SOFIK SAIFI AND 4 ORS., — Bombay High Court (2020-05-08)
- CYRONE RODRIGUES,PRES. IN CUST. AT CENTRAL JAIL,COLVALE, THR. MARIA DO CEU F. F. E CARNEIRO., v. THE STATE OF GOA, THR. POLICE INSPECTOR, MAPUSA POLICE STATION, MAPUSA., — Bombay High Court (2020-05-08)
- THE COMMISSIONER OF INCOME TAX v. ZUARI INDUSTRIES LTD — Bombay High Court (2020-01-02)
- THE COMMISSIONER OF INCOME TAX v. ZUARI INDUSTRIES LTD., (THROUGH THEIR LEGAL MANAGER) — Bombay High Court (2020-01-02)
- THE COMMISSIONER OF INCOME TAX v. ZUARI INDUSTRIES LTD., — Bombay High Court (2020-01-02)
- THE COMMISSIONER OF INCOME TAX v. ZUARI INDUSTRIES LTD., (THROUGH MANAGING DIRECTOR) — Bombay High Court (2020-01-02)
- THE COMMISSIONER OF INCOME TAX v. ZUARI INDUSTRIES LTD — Bombay High Court (2020-01-02)
- VISHWANATH M. NAIK v. STATE OF GOA THROUGH THE CHIEF SECRETARY AND 5 ORS., — Bombay High Court (2019-12-17)
- VILLAGE PANCHAYAT SIRSAIM, THR. ITS SARPANCH, ANAND S. TEMKAR., v. THE CHIEF TOWN PLANNER, GOVT. OF GOA, TOWN AND COUNTRY PLANNING DEPARTMENT AND 9 ORS., — Bombay High Court (2019-12-10)
- VIRIATO HIPOLITO MENDONCA FERNANDES AND 3 ORS., v. VILLAGE PANCHAYAT OF SIRSAIM, THR. ITS SECRETARY AND 9 ORS., — Bombay High Court (2019-12-10)