M. S. SONAK, . BHARATI H. DANGRE

94 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• SANJAY RANE v. STATE OF GOA BY ITS SECRETARY (PERSONNEL) AND 2 ORS., — Bombay High Court (2021-03-12)
• MICHAEL FERNANDES v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 2 ORS — Bombay High Court (2021-03-10)
• EDUARDO CAMILO DA CRUZ @ EDWARD DCRUZ AND ANR v. THE FLAG OFFICER AND 3 ORS — Bombay High Court (2021-03-10)
• OM SAI DEVELOPERS, REP. HEREIN BY ITS PARTNER, PRAKASH KOTHARI., v. THE TOWN PLANNER, TOWN AND COUNTRY PLANNING DEPARTMENT, GOVT. OF GOA AND 4 ORS., — Bombay High Court (2021-03-09)
• CMDE SURINDER PAL SINGH BHATTI v. THE ADDITIONAL COLLECTOR-II, SOUTH GOA AND 3 ORS — Bombay High Court (2021-03-09)
• THE GREEN GOA FOUNDATION, A PUBLIC TRUST, THROUGH ITS CHAIRMAN, RAISON ALMEIDA v. ELVIS FIGUEREIDO, THE SECRETARY VILLAGE PANCHAYAT OF CHINCHINIM — Bombay High Court (2021-03-09)
• DR. VAISHALI NAIK., v. THE STATE OF GOA, THROUGH ITS CHIEF SECRETARY AND 6 ORS., — Bombay High Court (2021-03-09)
• JOSE FILIP P. BRAGANZA AND ANR., v. THE STATE OF GOA THROUGH THE CHIEF SECRETAR AND ANR., — Bombay High Court (2021-03-09)
• UNITED SPRITS LTD., THROUGH ITS POA SUDHIR KAUSHAL v. THE COMMISSIONER OF EXCISE, GOVT. OF GOA AND 4 ORS., — Bombay High Court (2021-03-09)
• SHAMSUNDER V. KAMAT v. STATE OF GOA THROUGH THE CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2021-03-09)