LexM. S. SONAK
223 recorded High Court judgment(s) · 2019–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 223 |
Disposal nature
| Disposed of | 157 |
| Dismissed | 25 |
| Withdrawn | 21 |
| Allowed | 12 |
| Infructuos | 3 |
| Granted | 1 |
| Rejected | 1 |
| Transfer to Other Court. | 1 |
Recent judgments
- STATE BANK OF INDIA, REP. BY ITS AUTH. OFFICER MOHAMMAD RASHID KHAN v. SUDIP BHATTACHARYA — Bombay High Court (2025-03-13)
- CHANDRAKANT R. GAWANDE AND 2 ORS., v. STATE OF GOA, THR. THE SECRETARY TOURISM AND ANR., — Bombay High Court (2025-03-13)
- DIGAMBAR KRISHNA NAIK v. STATE OF GOA, THR. THE SECRETARY (PANCHAYATS) AND 6 ORS — Bombay High Court (2025-03-13)
- NIZAMUDDIN MAMOD AGA v. THE STATE OF GOA, THR. ITS CHIEF SECRETARY AND 2 ORS — Bombay High Court (2025-03-13)
- RICHARD MARK BENJAMIN BELL v. ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT — Bombay High Court (2025-03-13)
- HONDU VITHAL GAONKAR v. STATE OF GOA THR. CHIEF SECRETARY AND 5 ORS — Bombay High Court (2025-03-13)
- PIOLINHO E. I. BARRETO v. STATE OF GOA THR. THE CHIEF SECRETARY AND 5 ORS — Bombay High Court (2025-03-13)
- RAJARAM V. DEULKAR., v. STATE OF GOA, THR. THE CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2025-03-13)
- STATE OF GOA, THR. CHIEF SECRETARY AND ANR v. BAINA WATER SPORTS ASSOCIATION REPRESENTED THR. ITS SECRETARY MR. RAJENDRA MAHABALESHWAR RANE — Bombay High Court (2025-03-13)
- THE DIRECTORATE OF MINES AND GEOLOGY (DMG), THR. ITS DIRECTOR v. THE GOA FOUNDATION, THR. ITS SECRETARY, DR. CLAUDE ALVARES — Bombay High Court (2025-03-13)