LexM.S. SONAK
10,065 recorded High Court judgment(s) · 2011–2024
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 10065 |
Disposal nature
| Disposed Off | 4006 |
| Dismissed | 1551 |
| (unspecified) | 1409 |
| Rule Made Absolute | 705 |
| Disposed off/Dismissed for default | 597 |
| Allowed To be withdrawn | 403 |
| Dissmiss For Default/Non-Prosecution | 286 |
| Dismissed/Rule Discharged | 228 |
Recent judgments
- ASHOK BALU HORE v. BHUPAL NEMINATH NAVALE — Bombay High Court (2024-09-27)
- SHIVAPPA DATTATRAYA SAMBHARE (DECEASED) AND ORS. v. VASANT TIPANNA PATIL (SINCE DECEASED) AND ORS. — Bombay High Court (2024-07-09)
- SHIVAPPA DATTATRAYA SAMBHARE (SINCE DECEASED) AND ORS. v. MAHADEO GOPINATH HINGMIRE (DECEASED) AND ORS. — Bombay High Court (2024-07-09)
- SHIVAPPA DATTATRAYA SAMBHARE (SINCE DECEASED) AND ORS. v. MAHADEO GOPINATH HINGMIRE (DECEASED) AND ORS. — Bombay High Court (2024-07-09)
- SHIVAPPA DATTATRAYA SAMBHARE (DECEASED) AND ORS. v. VASANT TIPANNA PATIL (SINCE DECEASED) AND ORS. — Bombay High Court (2024-07-09)
- JAYASHREE HALDANKAR v. RESERVE BANK WORKER ORGANIZATION, MUMBAI AND ANR. — Bombay High Court (2022-09-15)
- SHRIRAM GENERAL INSURANCE CO. LTD. NAGPUR THROUGH ITS LEGAL OFFICER v. SMT. SHOBHA WD/O AKLESH BANGRE AND OTHERS — Bombay High Court (2021-12-21)
- DILIP KANHAIYALAL DEWANI v. ORIENTAL INSURANCE CO. LTD. and ANOR — Bombay High Court (2021-12-10)
- SMT. SATYABHAMA GOVINDRAO GADHAVE AND OTHERS v. DIGAMBER S. NIKAM and ANR — Bombay High Court (2021-12-10)
- MANSARAM TANUJI MENDHE v. THE MANAGER, NATIONAL INSURANCE CO. and 3 ORS. — Bombay High Court (2021-12-10)