M. S. SONAK

2,260 recorded High Court judgment(s) · 2015–2025

Courts

Disposal nature

Recent judgments

• SBI GENERAL INSURANCE CO. LTD., THR. ITS AUTH. SIGN. ASHWIN BALAGOPAL v. JOHN FERNANDES AND 3 ORS — Bombay High Court (2025-07-17)
• MYBROS, REP. HEREIN BY ITS PARTNERS, v. HINDUSTAN COCA-COLA BEVERAGES PVT. LTD., THR. ITS MAN. DIRECTOR AND 2 ORS — Bombay High Court (2025-07-17)
• GIZALA MAGDUM KHAZI @ GIZALA BEGUM @ GIZALA MAGDUM KHAZEE @ GIZALA KHAZI, THR. POA MAGDAUM KHAZI v. BELARMINO TADEU ESTEVAO REBELLO @ BENNY REBELLO AND 2 ORS — Bombay High Court (2025-07-17)
• REHAN ABDUL SHAIKH AND ANR v. ROSHAN NAZIR SAYED @ ROSHAN ARA BEIGUM @ ROSHAN NAZIR SAIAD AND 65 ORS — Bombay High Court (2025-07-17)
• DATSUN SHIPPING PVT. LTD., REP. BY, SHRIKANT WAGALKAR v. AUGUSTINHO DA COSTA — Bombay High Court (2025-07-17)
• SANDESH KAMAT HELEKAR v. DR ANAND VENCATEXA CAMOTIM HELEKAR ( SINCE DEC.) REP BY SANTOSH HELEKAR AND ANR — Bombay High Court (2025-07-17)
• RUKMINI KRISHNA KUBAL AND 2 ORS v. APARNA RAJENDRA DESHPRABHU AND 2 ORS — Bombay High Court (2025-07-17)
• JOAQUIM PIEDADE FERNANDES v. THE SARPANCH/SECRETARY, VILLAGE PANCHAYAT OF LOUTOLIM AND ANR — Bombay High Court (2025-07-17)
• ASHISH R. PHALDESAI v. POOJA ASHISH PHALDESAI — Bombay High Court (2025-07-17)
• GIZALA MAGDUM KHAZI @ GIZALA BEGUM @ GIZALA MAGDUM KHAZEE, THR. HER POA, MAGDAUM KHAZEE v. ANA FRANCISCA FERNANDES AND 25 ORS — Bombay High Court (2025-07-17)