LexM.S. SANKLECHA, MANISH PITALE
51 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 51 |
Disposal nature
| Dismissed/Rule Discharged | 20 |
| Dispossed Off/Dismiss for Default | 14 |
| Admitted/Allwd/Granted/Rule Absolute | 11 |
| Withdrawn | 3 |
| C.A. Disposed off | 3 |
Recent judgments
- THE COMMISSIONER OF SALES TAX v. LLOYED STEEL INDUSTRIES LTD — Bombay High Court (2017-08-04)
- THE COMMISSIONER OF SALES TAX v. SOLAR EXPLOSIVE LTD. — Bombay High Court (2017-08-04)
- THE COMMISSIONER OF SALES TAX v. SOLAR EXPLOSIVE LTD. — Bombay High Court (2017-08-04)
- COMMISSIONER OF CENTRAL EXCISE v. M/S BALLARPUR INDUSTRIES LTD. AND ANR — Bombay High Court (2017-08-03)
- THE COMMISSIONER OF CENTRAL EXCISE, NAGPUR v. M/S ISPAT INDUSTRIES LTD, NAGPUR AND ANOTHER — Bombay High Court (2017-08-01)
- SHRI PRABODH S/O SADASHIV SADAVARTE v. THE JOINT COMMISSIONER OF INCOME TAX, RANGE-1, NAGPUR AND ANOTHER — Bombay High Court (2017-07-28)
- TRU FORM ENGINEERS THRU. M.D. v. UNION OF INDIA THRU. FINANCE MINISTRY and ANOR. — Bombay High Court (2017-07-25)
- THE PRINCIPAL COMMISSIONER OF CUSTOMS SERVICE TAX AND CENTRAL EXCISE, NAGPUR v. M/S UNIWORTH TEXTILES LTD., NAGPUR — Bombay High Court (2017-07-21)
- COMMISSIONER OF INCOME TAX-I,NAGPUR v. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION,CIVIL LINES,NAGPUR — Bombay High Court (2017-07-20)
- THE COMMISSIONER OF INCOME TAX I v. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION NAGPUR — Bombay High Court (2017-07-20)