LexM. S. SANKLECHA,F. M. REIS
58 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 58 |
Disposal nature
| Rule made absolute | 14 |
| Dismissed | 9 |
| Withdrawn | 7 |
| Partly allowed | 6 |
| Allowed | 5 |
| Disposed of | 5 |
| Rejected | 4 |
| Remanded | 3 |
Recent judgments
- SOCIEDADE DE FOMENTO INDUSTRIAL PVT. LTD., v. THE ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1 AND 2 ORS., — Bombay High Court (2015-05-08)
- SOCIEDADE DE FOMENTO INDUSTRIAL PVT. LTD., v. THE ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1 AND 2 ORS., — Bombay High Court (2015-05-08)
- SOCIEDADE DE FOMENTO INDUSTRIAL PVT. LTD., v. THE ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1 AND 2 ORS., — Bombay High Court (2015-05-08)
- M/S.V.M. SALGAOCAR SALES INTERNANTIONAL, BY MR. Z.A. BRAGANCA. v. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, MARGAO AND 3 ORS., — Bombay High Court (2015-05-07)
- M/S. V.M.SALGAOCAR SALES INTERNANTIONAL, BY MR. Z. A. BRAGANCA. v. ASSISTANT COMMISSIONER OF INCOME-TAX, CIRLCE-2, MARGAO AND 3 ORS., — Bombay High Court (2015-05-07)
- M/S. V.M. SALGAOCAR SALES INTERNANTIONAL, BY Z. A. BRAGANCA. v. ASSISTANT COMMISSIONER OF INCOMETAX, CIRCLE-2, MARGAO AND 3 ORS., — Bombay High Court (2015-05-07)
- M/S. V.M. SALGAOCAR SALES INTERNANTIONAL, BY MR. Z. A. BRAGANCA. v. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 AND 3 ORS., — Bombay High Court (2015-05-07)
- M/S. COSME MATIAS MENEZES REP. BY ITS DIRECTOR SHRI DEAN MENEZES v. COMMISSIONER OF INCOME TAX — Bombay High Court (2015-05-07)
- COMMISSIONER OF INCOME TAX v. M/S. SAI PRASAD PROPERTIES LTD., THR. ITS CHAIRMAN AND MD SHRI BALASAHEB BHAPKAR — Bombay High Court (2015-05-07)
- VEDANTA LIMITED @ SESA STERLITE LIMITED EARLIER SESA GOA LIMITED. THR POA SHRI. BENICIO MENEZES. v. THE ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1) AND 2 ORS., — Bombay High Court (2015-05-07)