M.S. SANKLECHA, AKIL KURESHI
453 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 453 |
Disposal nature
| (unspecified) | 251 |
| WITHDRAWN | 136 |
| DISPOSED OFF | 25 |
| Disposed Off | 22 |
| DISMISSED | 9 |
| TRANSFERED TO OTHER COURTS | 5 |
| Allowed | 3 |
| Dismissed | 2 |
Recent judgments
- ARVIND JANARDHAN PANDEY v. THE INCOME TAX OFFICER, CENTRAL-II — Bombay High Court (2019-06-27)
- CMI FPE LIMITED v. THE UNION OF INDIA AND ANR — Bombay High Court (2019-03-08)
- ABERDEEN INSTITUTIONAL COMMINGLED FUNDS LLC AND ORS v. THE AUTHORITY FOR ADVANCE RULINGS (INCOME TAX) AND ANR — Bombay High Court (2019-03-08)
- CCIT(OSD)/PR. COMMISSIONER OF INCOME TAX, CENTRAL-2 v. SIMPLEX REALTY LIMITED — Bombay High Court (2019-03-07)
- CCIT (OSD)/PR COMMISSIONER OF INCOME TAX CENTRAL 2 v. SIMPLEX REALTY LIMITED — Bombay High Court (2019-03-07)
- PR. COMMISSIONER OF INCOME TAX - 13, MUMBAI v. NIHAAR EQUIPMENT PVT LTD — Bombay High Court (2019-03-07)
- PR.COMMISSIONER OF INCOME TAX-18 v. SHREE JEWELS — Bombay High Court (2019-03-07)
- PR. COMMISSIONER OF INCOME TAX - 18 v. SHREE JEWELS — Bombay High Court (2019-03-07)
- COMMISSIONER OF INCOME TAX TDS-2, MUMBAI v. SAIFEE HOSPITAL TRUST — Bombay High Court (2019-03-06)
- PR.COMMISSIONER OF INCOME TAX-7 v. PREMIER FINANCE AND TRADING CO.LTD — Bombay High Court (2019-03-06)
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