M.S. SANKLECHA

715 recorded High Court judgment(s) · 2012–2019

Courts

Bombay High Court

715

Disposed Off	155
Disposed off/Dismissed for default	146
Dismissed	129
DISPOSED OFF	89
Allowed	63
Dissmiss For Default/Non-Prosecution	54
(unspecified)	34
Withdrawn	11

MAGNUM DEVELOPERS (THR.) PROPRIETOR HEMANT KUMAR BHANUDAS SHANKAR VYAAS AND ORS. v. LAL SHAH BABA DARGAH TRUST AND ANR — Bombay High Court (2019-10-03)
M/S. PFIZER LTD. AND ANR v. NAVI MUMBAI MUNICIPAL CORPORATION — Bombay High Court (2019-06-24)
MANOJ BRIJLAL KAPOOR v. KHANDELWAL LABORATORIES PVT. LTD. AND ORS. — Bombay High Court (2018-10-06)
MANOJ BRIJLAL KAPOOR v. KHANDELWAL LABORATORIES PVT. LTD. AND ORS. — Bombay High Court (2018-08-03)
RITZ FASHIONS AND 3 ORS. v. BHAGYASHRI TEXTILES PVT. LTD. — Bombay High Court (2018-04-25)
MAHARASHTRA RAJYA SAHAKARI KRISHI GRAMIN BAHUUDDESHIYA VIKAS BANK KARMACHARI SANGHATANA, MUMBAI v. THE STATE OF MAHARASHTRA, THROUGH SECRETARY AND ORS — Bombay High Court (2017-12-07)
SATARA DISTRICT CO. AGRI AND RURAL MULTIPURPOSE DEVELOPMENT BANK, THROUGH SECRETARY AND ANR v. THE STATE OF MAHARASHTRA, THROUGH PRINCIPAL SECRETARY, MINISTRY OF CO-OPERATION AND ORS — Bombay High Court (2017-12-07)
SATARA DISTRICT CO. AGRI AND RURAL MULTIPURPOSE DEVELOPMENT BANK, THROUGH SECRETARY AND ANR v. THE STATE OF MAHARASHTRA, THROUGH PRINCIPAL SECRETARY, MINISTRY OF CO-OPERATION AND ORS — Bombay High Court (2017-12-07)
SHRI. JAGANNATH VITHAL JANGAM AND ORS. v. DATTATRAY RAMBHAU BHASMARE AND ORS. — Bombay High Court (2017-12-07)
SIDDIVINAYAK TRAVELS THROUGH ITS PROPRIETOR PRAVIN RATANSHI SHAHA v. AU FINANCERS (INDIA) LTD AND ANR — Bombay High Court (2017-12-07)