LexM.S. SANKLECHA, A.S. OKA
255 recorded High Court judgment(s) · 2012–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 255 |
Disposal nature
| DISPOSED OFF | 88 |
| Disposed Off | 82 |
| ABSOLUTE | 21 |
| WITHDRAWN | 13 |
| Allowed | 7 |
| (unspecified) | 7 |
| By Transfer | 5 |
| OTHERS DISPOSED OFF | 5 |
Recent judgments
- SONIYA MAGASVARGIYA BAHUUDESHIYA MAHILA SHIKSHAN SANSTHA, SOLAPUR AND ORS. v. THE STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY AND ORS. — Bombay High Court (2019-04-30)
- MR. RANJEET SINGH AJMANI AND ORS v. MR. RAMINDER SINGH RAJPAL AND ORS — Bombay High Court (2019-04-30)
- GAGANDEEP SINGH ANAND v. THE COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI — Bombay High Court (2019-04-30)
- LAXMAN WAMAN KHALKAR AND 2 ORS. v. UNION OF INDIA THROUGH MINISTRY OF CORPORATE AFFAIRS AND 4 ORS. — Bombay High Court (2019-04-30)
- SHREE VITHHAL DEVSTHAN TRUST THROUGH PRESIDENT SHREE SUDARSHAN TALEKAR AND ANR v. THE STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY AND ORS — Bombay High Court (2019-04-30)
- SHRI. BHAIRAVNATH SHIKSHAN SANSTHA, KOREGAON AND ORS v. THE STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY AND ORS — Bombay High Court (2019-04-30)
- SHRI. BHAIRAVNATH SHIKSHAN SANSTHA, KOREGAON AND ORS v. THE STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY AND ORS — Bombay High Court (2019-04-30)
- SHEETAL SUBHASH KHEDEKAR v. MUMBAI HOUSING AND AREA DEVELOPMENT BOARD AND 2 ORS — Bombay High Court (2019-04-30)
- DR. SHRI. CHANGONDA DEVGONDA PATIL AND ANR v. JT. SECRETARY (CO-OP) AND CENTRAL REGISTRAR, NEW DELHI AND ORS — Bombay High Court (2019-04-26)
- DELUXE RECYCLING (INDIA) PVT.LTD. v. COMMISSIONER OF CENTRAL EXCISE THANE -II — Bombay High Court (2019-04-26)