M.S.SAHOO,. C.R.DASH
54 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 54 |
Disposal nature
| Disposed Off | 29 |
| Withdrawn | 10 |
| Converted | 5 |
| Allowed | 5 |
| Dismissed | 4 |
| Dismissed For Default/Non-Prosecution | 1 |
Recent judgments
- SARAT BALIARSINGH v. JAYANTI BALIARSINGH — Orissa High Court (2022-05-19)
- PRAMOD CH.SAHOO v. MANASWINI SAHOO — Orissa High Court (2022-05-19)
- BARSHA ROUT v. STATE OF ODISHA — Orissa High Court (2022-05-18)
- SANGEETA MISHRA v. STATE OF ODISHA — Orissa High Court (2022-05-10)
- CHANDRAKANT BHARGAB GOLE @ CHANDRAKANT B.GOLE v. STATE OF ODISHA — Orissa High Court (2022-05-09)
- TANKADHAR GAHIR v. STATE OF ODISHA — Orissa High Court (2022-05-09)
- PAPU PALO v. JHUMURI PUJARI — Orissa High Court (2022-05-05)
- GOLAP SAHOO v. HEMANTA KU.PRADHAN — Orissa High Court (2022-05-05)
- RABINDRA KUMAR PRADHAN v. TATA POWER COMPANY LTD., BBSR — Orissa High Court (2022-04-27)
- RAJAN MISHRA v. STATE OF ODISHA — Orissa High Court (2022-04-27)
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