M.S.SAHOO

3,868 recorded High Court judgment(s) · 2021–2026

Courts

Orissa High Court

3868

Disposed Off	3155
Dismissed	154
Withdrawn	147
Not Pressed	113
Infructuous	90
Dismissed For Default/Non-Prosecution	83
Lok Adalat Disposal	58
Allowed	34

AJET KHAN v. STATE OF ODISHA — Orissa High Court (2026-06-02)
SOURABH DAS v. INSPECTOR IN CHARGE, BARIPADA TOWN POLICE STATION, MAYURBHANJ — Orissa High Court (2026-06-02)
HARISH CHANDRA DASH v. STATE OF ODISHA — Orissa High Court (2026-05-26)
PRADEEPTA KISHOR SAHOO v. NIYATI PATTNAYAK, I.A.S. — Orissa High Court (2026-05-22)
M/S DASHARATH SAHOO, JAGATSINGHPUR v. EMPLOYEES STATE INSURANCE CORPORATION (E.S.I.C) BHUBANESWAR — Orissa High Court (2026-05-22)
MANASI LENKA v. SANJAYA KUMAR LENKA — Orissa High Court (2026-05-22)
SANDEEP KUMAR MOHANTY v. MAUMITA DAS MOHAPATRA — Orissa High Court (2026-05-22)
NIRMALA KANTI PRASAD PANDYA v. STATE OF ODISHA — Orissa High Court (2026-05-22)
GITARANI SAHOO v. NIYATI PATTNAYAK, I.A.S. — Orissa High Court (2026-05-22)
SUPRIYA PRIYADARSHINI BEHERA v. ABHISHEK CHHOTARAY — Orissa High Court (2026-05-22)