LexM.S. RAMESH, V. LAKSHMINARAYANAN
1,324 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1324 |
Disposal nature
| ALLOWED | 641 |
| DISMISSED AS INFRUCTUOUS | 216 |
| DISPOSED OF | 125 |
| CLOSED | 107 |
| ORDERED | 74 |
| DISMISSED | 68 |
| WITHDRAWN DISMISSED | 67 |
| MODIFIED | 13 |
Recent judgments
- R.JIM v. THE SECRETARY — Madras High Court (2025-12-19)
- GAURAV BANDHU v. THE SECRETARY TO GOI — Madras High Court (2025-12-17)
- G.GANESAN v. The Deputy Director, — Madras High Court (2025-12-08)
- PALEPU SATYA PRIYA v. UNION OF INDIA — Madras High Court (2025-11-28)
- THE CHAIRMAN v. J RAMESH BABU — Madras High Court (2025-11-07)
- The Chairman Tamil Nadu Electricity Generation and Distribution Corporation v. M. Elumalai — Madras High Court (2025-11-07)
- THE BRANCH MANAGER v. The Central Government Industrial Tribunal-Cum-Labour Court Chennai — Madras High Court (2025-11-07)
- The Chairman v. K. Palanimalai — Madras High Court (2025-11-07)
- THE CHAIRMAN v. J. NITHIYANANDAM — Madras High Court (2025-11-07)
- V.Karthikeyan(Deceased) 1)K.Ramesh v. THE PRESIDING OFFICER — Madras High Court (2025-11-07)