M.S. RAMESH, V. LAKSHMINARAYANAN

183 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SHAMSAN NHATH v. THE PRINCIPAL SECRETARY TO THE GOVERNMENT — Madras High Court (2025-06-09)
• KAVI BARATHI v. THE STATE OF TAMILNADU REP.BY ITS — Madras High Court (2025-06-09)
• MYTHILI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2025-06-09)
• Selvi v. State of Tamil Nadu Represented by its, — Madras High Court (2025-06-09)
• MONISHA v. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, — Madras High Court (2025-06-09)
• ROHIMA KHALUN v. THE PRINCIPAL SECRETARY TO THE GOVERNMENT, — Madras High Court (2025-06-09)
• MANJULA v. THE PRINCIPAL SECRETARY TO GOVERNMENT — Madras High Court (2025-06-09)
• Dhara Prasad v. The Directorate of Enforcement, — Madras High Court (2025-06-09)
• NAGABOOSHNAM v. THE STATE OF TAMILNADU REP. BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT — Madras High Court (2025-06-09)
• RANI v. STATE REP BY — Madras High Court (2025-06-09)