LexM.S. RAMESH, SUNDER MOHAN
41 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 41 |
Disposal nature
| ALLOWED | 20 |
| ORDERED | 9 |
| WITHDRAWN DISMISSED | 7 |
| CLOSED | 3 |
| ORDERED ACCORDINGLY | 1 |
| RELAXED | 1 |
Recent judgments
- RAHMAN SADIQ v. UNION OF INDIA REPRESENTED BY — Madras High Court (2024-08-23)
- ANITHA @ KASTHURI v. The State Rep By — Madras High Court (2024-08-02)
- DHARANI v. THE STATE REPRESENTED BY — Madras High Court (2024-08-01)
- VIJAYABALAJI v. STATE REP BY — Madras High Court (2024-08-01)
- R.Nallammal v. D.Ebenezer @ D. Ebenezer Arul Prasannaraj, — Madras High Court (2024-07-31)
- BALAJI v. THE STATE REP BY — Madras High Court (2024-07-26)
- BALA @ BALAMURUGAN v. STATE REP.BY — Madras High Court (2024-07-25)
- RAHMAN SADIQ v. UNION OF INDIA — Madras High Court (2024-07-25)
- VENKATARAYAN v. INSPECTOR OF POLICE — Madras High Court (2024-07-19)
- A.KARTHIK v. STATE THROUGH — Madras High Court (2024-07-18)