LexM.S. RAMESH, SUNDER MOHAN
2,974 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 2974 |
Disposal nature
| ALLOWED | 1758 |
| DISMISSED AS INFRUCTUOUS | 329 |
| CLOSED | 235 |
| WITHDRAWN DISMISSED | 160 |
| ORDERED | 146 |
| DISPOSED OF | 136 |
| DISMISSED | 85 |
| DISMISSED WITH COST | 44 |
Recent judgments
- R.JEYALAKSHMI @ JEYA (A3) v. THE STATE OF TAMIL NADU, — Madras High Court (2024-09-27)
- KATHAR BATCHA v. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, — Madras High Court (2024-08-02)
- GOVINDAMMAL v. THE SECRETARY TO THE GOVERNMENT, — Madras High Court (2024-08-02)
- GANESAN v. STATE THROUGH — Madras High Court (2024-08-02)
- SRINIVASAN v. STATE REP BY SECRETARY TO GOVERNMENT — Madras High Court (2024-08-02)
- BALAKRISHNAN v. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT — Madras High Court (2024-08-02)
- P.KUPPURAJ v. THE STATE REP.BY ITS — Madras High Court (2024-08-02)
- KATHARIYAMMAL v. THE STATE REP BY ITS — Madras High Court (2024-08-02)
- GNANAM J v. THE STATE OF TAMILNADU — Madras High Court (2024-08-02)
- ANANDAN @ MANAVARI ANANDAN v. STATE REP. BY — Madras High Court (2024-08-02)