LexM.S. RAMESH, R. THARANI
24 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 24 |
Disposal nature
| CLOSED | 23 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- S.SIVAKUMAR v. R.KOTHANDARAMAN — Madras High Court (2022-11-30)
- V.PONNUSAMY, v. THIRU. SANTHEEP NANDURI — Madras High Court (2022-11-30)
- V.DURAIARASAN v. SURESH FREDERICK CLEMENT — Madras High Court (2022-11-23)
- S.GEORGE NEWTON v. K.GOVINDARAJ — Madras High Court (2022-11-23)
- K.REGI, v. Mr.Prashant M.Wadnere, I.A.S., — Madras High Court (2022-11-23)
- S.SIVARAJ v. Vijayalakshmi — Madras High Court (2022-11-23)
- K.Chinnathambi v. Jamuna — Madras High Court (2022-11-23)
- S.AMUTHA v. G.P.ANIL KUMAR — Madras High Court (2022-11-23)
- M.SUBBURAYAN v. R. RENUGA — Madras High Court (2022-11-23)
- THANGAVELU v. SELVARAJ — Madras High Court (2022-11-23)