LexM.S. RAMESH, R.SAKTHIVEL
423 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 423 |
Disposal nature
| ALLOWED | 190 |
| DISMISSED | 88 |
| ORDERED | 42 |
| DISPOSED OF | 38 |
| CLOSED | 35 |
| WITHDRAWN DISMISSED | 14 |
| PARTLY ALLOWED | 7 |
| DISMISSED FOR DEFAULT | 2 |
Recent judgments
- Tamil Nadu Medical Services Corporation Ltd v. S Arokiathanaraj — Madras High Court (2025-12-19)
- The Management v. A Duraisamy — Madras High Court (2025-12-19)
- M.Ashok Mootha, v. Securities and Exchange Board of India, — Madras High Court (2025-12-18)
- MBD Bus Services Management, v. M. Sundaram, — Madras High Court (2025-12-18)
- G.Karuppaiyan v. Shiv Das Meena IAS and 3 others — Madras High Court (2025-12-18)
- K.Natrayan v. G.Rajalingam, — Madras High Court (2025-12-18)
- G. JAISHANKAR v. THE PRESIDING OFFICER — Madras High Court (2025-12-18)
- The General Manager v. The Circle Secretary — Madras High Court (2025-12-18)
- Tamil Nadu Agricultural University, v. M.Kandasamy (Deceased) 1.The Presiding Officer, — Madras High Court (2025-12-18)
- UNION OF INDIA v. DHOBLEY VIKRAM ARVIND EX.ASI/ EXE (UT) — Madras High Court (2025-12-18)