LexM.S. RAMESH, . P.T. ASHA
101 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 101 |
Disposal nature
| DISPOSED OF | 85 |
| DISMISSED | 7 |
| ORDERED | 3 |
| WITHDRAWN DISMISSED | 2 |
| CLOSED | 2 |
| ALLOWED | 2 |
Recent judgments
- Katchammal v. The District Collector — Madras High Court (2023-05-25)
- Santhanam v. The Superintendent of Police — Madras High Court (2023-05-25)
- M.Raman v. The Inspector of Police — Madras High Court (2023-05-24)
- Ramasami v. The Deputy Superintendent of Police — Madras High Court (2023-05-24)
- Palanivelan v. The Superintendent of Police — Madras High Court (2023-05-24)
- A.Balamurugan v. The Superintendent of Police — Madras High Court (2023-05-24)
- Murugappan v. The Superintendent of Police — Madras High Court (2023-05-24)
- Jayaseelan v. The Superintendent of Police — Madras High Court (2023-05-24)
- C.Sathasivam v. The Superintendent of Police — Madras High Court (2023-05-24)
- Rajendran v. The Superintendent of Police — Madras High Court (2023-05-24)