LexM.S. RAMESH, N.SENTHILKUMAR
892 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 892 |
Disposal nature
| ALLOWED | 412 |
| ORDERED | 92 |
| DISPOSED OF | 81 |
| DISMISSED | 81 |
| WITHDRAWN DISMISSED | 73 |
| CLOSED | 67 |
| DISMISSED AS INFRUCTUOUS | 41 |
| DISMISSED AS WITHDRAWAL | 17 |
Recent judgments
- Ms. Savitha Karthikeyan, v. Mr. Ashok Kumar Pandey, — Madras High Court (2025-11-28)
- Kalaiyarasan, v. Thriu. N.Muruganandam, I.A.S., and 3 others — Madras High Court (2025-11-28)
- M.Somu @ Somasundaram, v. Thiru. Dheeraj Kumar, IAS., — Madras High Court (2025-11-28)
- Sumathi, v. Mr. Adarsh Pachera, IPS., — Madras High Court (2025-11-28)
- Janet Beula, v. Mr. Dheeraj Kumar, I.A.S., and another — Madras High Court (2025-11-28)
- V.VENKATESAN v. R.SUBRAMANI — Madras High Court (2025-10-31)
- DURAISAMY v. THE STATE REP BY ITS — Madras High Court (2025-06-24)
- ALAGIRI v. STATE REPRESENTED BY — Madras High Court (2025-06-24)
- ANANDH v. THE STATE, REP. BY — Madras High Court (2025-06-24)
- KARTHI @ KARTHIK v. THE STATE OF TAMIL NADU — Madras High Court (2025-06-24)