LexM.S. RAMESH, N. ANAND VENKATESH
391 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 391 |
Disposal nature
| ALLOWED | 200 |
| CLOSED | 94 |
| DISPOSED OF | 55 |
| DISMISSED | 24 |
| WITHDRAWN DISMISSED | 12 |
| PARTLY ALLOWED | 2 |
| DISMISSED AS ABATED | 2 |
| MODIFIED | 1 |
Recent judgments
- Prabhu v. The Additional Superintendent of Police — Madras High Court (2023-08-04)
- SARASWATHY v. C.GURUSAMY — Madras High Court (2023-06-09)
- Yuvaraj v. The Additional Superintendent of Police — Madras High Court (2023-06-02)
- E. Roseline Lobo, v. S. Maharaja, — Madras High Court (2023-04-28)
- Solai @ Kudukudu v. The Inspector of Police — Madras High Court (2022-12-02)
- Arokiamary v. The Principal Secretary to the Government — Madras High Court (2022-12-02)
- Reegan Raja v. The Inspector of Police — Madras High Court (2022-12-02)
- Samuel v. The State of Tamil Nadu Represented by — Madras High Court (2022-12-02)
- P.Chellammal Selvi v. The Additional Chief Secretary to Government — Madras High Court (2022-12-02)
- Balasubramanian v. The Additional Chief Secretary to Government — Madras High Court (2022-12-02)