M.S. RAMESH, MOHAMMED SHAFFIQ

35 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• Visalakshi v. The Government of Tamil Nadu — Madras High Court (2022-06-05)
• N.Anandhi v. The Authorised Officer — Madras High Court (2022-06-02)
• A.Radhakrishnan v. The Secretary to Government — Madras High Court (2022-06-02)
• S.RAJESH KUMAR v. STATE REPRESENTED BY — Madras High Court (2022-06-02)
• Shamma v. The State represented by its — Madras High Court (2022-06-02)
• N.Visalakshi v. The Superintendent of Prison — Madras High Court (2022-06-02)
• Anees Unnissha v. The Secretary to Government, — Madras High Court (2022-06-02)
• K.Muruganantham v. The State Election Commissioner — Madras High Court (2022-06-02)
• V.Ravichandran v. M/s.Indian Overseas Bank — Madras High Court (2022-06-02)
• Mani @ Manikandan v. The Chief Superintendent of Prisons — Madras High Court (2022-06-02)