LexM.S. RAMESH, M. NIRMAL KUMAR
1,130 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1130 |
Disposal nature
| ALLOWED | 740 |
| CLOSED | 191 |
| DISPOSED OF | 61 |
| DISMISSED | 56 |
| WITHDRAWN DISMISSED | 53 |
| DISMISSED AS INFRUCTUOUS | 11 |
| PARTLY ALLOWED | 8 |
| ORDERED | 7 |
Recent judgments
- Saravanan v. The Inspector of Police — Madras High Court (2024-03-13)
- Petchiyammal v. The Inspector of Police — Madras High Court (2024-01-24)
- The State of Tamilnadu, v. A. Arul, — Madras High Court (2024-01-24)
- Sundar Raj v. The Inspector of Police — Madras High Court (2024-01-12)
- Reka v. The Inspector of Police — Madras High Court (2024-01-12)
- Ramani@Ramanidharan v. The Inspector of Police — Madras High Court (2024-01-12)
- K.Gajendran v. The Inspector of Police — Madras High Court (2024-01-12)
- Venishkumar v. The Inspector of Police — Madras High Court (2023-12-22)
- Jahaber Sathik v. The Inspector of Police — Madras High Court (2023-12-13)
- Packiyaraj v. The Inspector of Police — Madras High Court (2023-11-10)