M.S. RAMESH, G.R.SWAMINATHAN

37 recorded High Court judgment(s) · 2017–2023

Courts

Disposal nature

Recent judgments

• S.SUNDARAPANDI, S/O.M.SELVAM, v. T.SIVAGANAM, — Madras High Court (2023-08-18)
• A.DRAVIDA RANI, v. MR.PRADEEP YADAV, IAS — Madras High Court (2023-08-18)
• K.CHANDRAKANTHA, v. MR.PRADEEP YADAV, IAS — Madras High Court (2023-08-18)
• R.VENKATACHALAM, v. MR.PRADEEP YADAV, IAS — Madras High Court (2023-08-18)
• T.VADIVEL, v. TMT.PALLAVI BALDEV, — Madras High Court (2023-08-04)
• S.ASHRAF ALIKHAN v. S.VISAKAN — Madras High Court (2023-08-04)
• S.SATHEESH KUMAR, v. SHRI.PRADEEP YADAV, — Madras High Court (2023-08-04)
• V.PETER, v. MR.K.SARAVANAKUMAR, — Madras High Court (2022-11-28)
• The Secretary to Government, v. S. Subramanian, (Under Suspension) — Madras High Court (2022-11-28)
• R.REETA v. MR. KANNAN — Madras High Court (2022-11-28)