M.S. RAMESH, C.KUMARAPPAN

158 recorded High Court judgment(s) · 2024–2025

Courts

Madras High Court

158

DISMISSED	54
ORDERED	52
ALLOWED	28
PARTLY ALLOWED	6
DISMISSED FOR NON-PROSECUTION	5
DISPOSED OF	4
WITHDRAWN DISMISSED	3
DISMISSED AS ABATED	2

MINOR KUROSS @ VENKATTAGIRI v. STATE BY — Madras High Court (2025-02-19)
MAHAVIR PLANTATIONS PVT. LTD, v. EMPLOYEES PROVIDENT FUND — Madras High Court (2025-01-22)
MUNIYAPPAN @ CHINNAPILLAI v. STATE REP BY — Madras High Court (2025-01-22)
R.KRISHNAMOORTHY v. THE STATE REPRESENTED BY — Madras High Court (2025-01-22)
MOHAMMED SYED v. STATE OF TAMIL NADU REP.BY — Madras High Court (2024-12-20)
ASHEN BABU v. THE INSPECTOR OF POLICE — Madras High Court (2024-12-20)
RAMAN v. THE STATE REP BY ITS, — Madras High Court (2024-12-05)
MAHENDRAN v. THE STATE REP BY ITS, — Madras High Court (2024-12-05)
GANESHAN v. STATE BY — Madras High Court (2024-12-05)
STATE REPRESENTED BY v. RAMESH — Madras High Court (2024-12-05)