M.S. RAMESH, B.PUGALENDHI

23 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• DAVID v. M.TAJ NISHA — Madras High Court (2023-09-01)
• MUTHU UTHAMUNDAR v. The District Collector, — Madras High Court (2023-09-01)
• KESAVAN ALIS KESAVAPERUMAL v. PANDISELVI — Madras High Court (2023-09-01)
• V.VISWANATHAN v. S.RAMAN — Madras High Court (2022-12-01)
• MUTHUPANDI, v. FRIDAUS FATIMA, — Madras High Court (2022-12-01)
• R. SAKKARAI MOHAMED v. Sandeep Saxena IAS, — Madras High Court (2022-12-01)
• PANDI, v. Anbalagan IAS., — Madras High Court (2022-12-01)
• P.MANIKANDAN v. JEYASEELAN — Madras High Court (2022-12-01)
• V.K.RAMASAMI RAJA, v. R.KANNAN, IAS, — Madras High Court (2022-12-01)
• K.SEKAR v. K.RAJESHWARI — Madras High Court (2022-12-01)