LexM.S. RAMESH, A.D.MARIA CLETE
997 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 997 |
Disposal nature
| DISPOSED OF | 446 |
| DISMISSED | 253 |
| CLOSED | 119 |
| WITHDRAWN DISMISSED | 55 |
| ALLOWED | 54 |
| PARTLY ALLOWED | 25 |
| DISMISSED FOR DEFAULT | 11 |
| DELAY CONDONED | 10 |
Recent judgments
- TAMIL NADU STATE TRANSPORT CORPORATION(MADURAI) Ltd v. S. AMIR IBRAHIM — Madras High Court (2025-12-15)
- The Deputy Inspector General v. R. Soundarapandian — Madras High Court (2025-12-15)
- V.Duraisamy v. The District Collector — Madras High Court (2025-12-15)
- A.P.Sundari v. The District Collector / Monitoring Committee — Madras High Court (2025-12-15)
- Kamaraj v. R.Kannan — Madras High Court (2025-12-15)
- The Chief Educational Officer v. A.Punitha Ruby — Madras High Court (2025-07-11)
- The District Educational Officer v. S Jayanthi Nirmala Rani — Madras High Court (2025-07-11)
- The Director of School Education v. N . M Parthiban — Madras High Court (2025-07-11)
- THE DISTRICT EDUCATIONAL OFFICER v. I.Mary — Madras High Court (2025-07-11)
- St. Marys Educational Trust v. The Authorized Officer — Madras High Court (2025-04-28)