LexM.S. RAMESH
29,772 recorded High Court judgment(s) · 2005–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 29772 |
Disposal nature
| ORDERED | 11378 |
| DISPOSED OF | 8218 |
| ALLOWED | 3349 |
| CLOSED | 3229 |
| DISMISSED | 1412 |
| WITHDRAWN DISMISSED | 1116 |
| PARTLY ALLOWED | 270 |
| DISMISSED AS INFRUCTUOUS | 197 |
Recent judgments
- Ganeshamoorthi v. The State of Tamil Nadu — Madras High Court (2026-02-10)
- S.Mariselvam v. The State of Tamilnadu — Madras High Court (2026-01-02)
- JP Allwin Nicholas Jesudoss v. Jyothi Lakshmi and another — Madras High Court (2025-12-19)
- THE EXECUTIVE ENGINEER v. G. SIVAPRAKASAM — Madras High Court (2025-12-12)
- D.Radhavan v. Tmt. S.Madhumathi, I.A.S., and 3 others — Madras High Court (2025-12-12)
- S.Madheswari v. R.Jeeva — Madras High Court (2025-12-12)
- A.Madanagopal v. Suguna and 4 others — Madras High Court (2025-12-12)
- M.Kumaravelu v. Dheeraj Kumar, IAS — Madras High Court (2025-12-12)
- N.Malliga v. R.Lilly, and 2 others — Madras High Court (2025-12-12)
- P.Mary Therasa v. R.Lilly and 2 others — Madras High Court (2025-12-12)