LexM.S.RAMACHANDRA RAO,T.AMARNATH GOUD
748 recorded High Court judgment(s) · 2019–2024
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 748 |
Disposal nature
| ALLOWED NO COSTS | 325 |
| WITHDRAWN | 167 |
| DISMISSED NO COSTS | 81 |
| DISMISSED AS INFRUCTUOUS | 54 |
| DISPOSED OF NO COSTS | 39 |
| DISMISSED | 24 |
| ALLOWED WITH COSTS | 17 |
| CLOSED NO COSTS | 17 |
Recent judgments
- ISM FOCAL POINT v. M/s Medico Abroad — Telangana High Court (2024-10-01)
- Khaja Abdul Samad v. The Government of Telangana, — Telangana High Court (2021-09-28)
- M.Venkata Ratnam, v. Joint Collector-I, Ranga Reddy District. — Telangana High Court (2021-09-28)
- Kottakapu sai Reddy v. Joint Collector-II-cum-Appellate Authority under AP — Telangana High Court (2021-09-28)
- Samala Bhupal Reddy, v. Joint Collector-II, Ranga Reddy District, — Telangana High Court (2021-09-28)
- Samala Bhupal Reddy v. The State of Telangana — Telangana High Court (2021-09-28)
- Khaja Ahmeduddin ( Died ) v. The Joint Collector-II, — Telangana High Court (2021-09-28)
- Smt. P.Sunanda, v. Joint Collector-II, — Telangana High Court (2021-09-28)
- Mamidi Yadi Reddy, v. The Joint Collector, — Telangana High Court (2021-09-28)
- Khaja Abdul Samad v. The State of Telangana — Telangana High Court (2021-09-28)