M.S. RAMACHANDRA RAO,. SUKHVINDER KAUR

368 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• ALKA MEHTA v. DEV KRISHAN JINDAL AND OTHERS — Punjab & Haryana High Court (2023-05-26)
• GOBIND SINGH @ GOVIND v. MUNICIPAL CORPORATION CHANDIGARH — Punjab & Haryana High Court (2023-05-25)
• VARSHA KAKKAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-05-24)
• RAVINDER AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-05-12)
• ASHISH KUMAR AND ANR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-05-12)
• AMAR VIKRANT VASHISHTA v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2023-05-12)
• NAVEEN KUMAR AND ANR v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2023-05-12)
• THE PANIPAT CO-OPERATIVE SUGAR MILLS LIMITED v. THE PRESIDING OFFICER AND ANOTHER — Punjab & Haryana High Court (2023-05-11)
• PUNJAB STATE WAREHOUSING CORPORATION v. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, SAS NAGAR MOHALI AND ANR — Punjab & Haryana High Court (2023-05-11)
• M/S BHAMBA OIL CARRIERS AND ORS. v. BHARAT PETROLEUM CORP. LTD. AND ORS. — Punjab & Haryana High Court (2023-05-09)