LexM.S.RAMACHANDRA RAO,K.LAKSHMAN
601 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 601 |
Disposal nature
| WITHDRAWN | 306 |
| ALLOWED NO COSTS | 94 |
| DISMISSED AS INFRUCTUOUS | 82 |
| DISMISSED NO COSTS | 58 |
| DISPOSED OF NO COSTS | 20 |
| ALLOWED WITH COSTS | 10 |
| ALLOWED REMAND NO COSTS | 10 |
| CLOSED NO COSTS | 6 |
Recent judgments
- M/s. Zitan Trading Corporation v. Union of India and 3 others — Telangana High Court (2020-12-03)
- ISTTM India Private Limited v. Engineering Staff College of India — Telangana High Court (2020-06-15)
- M/s. Infosys Limited v. Deputy Commissioner (ST) STU-III and another — Telangana High Court (2020-06-10)
- M/s. Hotel Nikhil Sai International Bar and Restaurant v. Assistant Commissioner (ST) Audit and Another — Telangana High Court (2020-06-10)
- M/s. Hotel Nikhil Sai International Bar and Restaurant v. Assistant Commissioner (ST) Audit — Telangana High Court (2020-06-10)
- M/s. Hotel Nikhil Sai International Bar and Restaurant v. Assistant Commissioner (ST) Audit and another — Telangana High Court (2020-06-10)
- M/s. Hotel Nikhil Sai International Bar and Restaurant v. Assistant Commissioner (ST) Audit and another — Telangana High Court (2020-06-10)
- Elite Security Force Limited v. Union of India, And 3 Others — Telangana High Court (2020-06-05)
- Nadipalli Veera Venkata Jagadish v. M/s Shriram City Union Finance Ltd., — Telangana High Court (2020-06-03)
- BP Ferrium Industries Private Limited, v. IDBI Bank Ltd, — Telangana High Court (2020-06-01)