M.S. RAMACHANDRA RAO,. JASJIT SINGH BEDI

200 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• IDFC FIRST BANK LIMITED v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-07-22)
• DLF LTD. v. ICICI BANK LIMITED AND OTHERS — Punjab & Haryana High Court (2022-07-22)
• IDFC FIRST BANK LTD. v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-07-22)
• NAVJEEVAN KUMAR v. M/S ICICI BANK LTD. AND OTHERS — Punjab & Haryana High Court (2022-07-22)
• IDFC FIRST BANK LIMITED v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-07-22)
• DLF HOME DEVELOPERS LTD v. ICICI BANK LIMITED AND OTHERS — Punjab & Haryana High Court (2022-07-22)
• BALRAJ SINGH AND ANR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-07-21)
• STATE BANK OF INDIA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-07-21)
• M/S LEKH RAJ NARINDER KUMAR AND ORS v. UNION BANK OF INDIA AND ANR — Punjab & Haryana High Court (2022-07-13)
• HARJINDER SINGH v. STATE BANK OF INDIA — Punjab & Haryana High Court (2022-06-02)