M.S. RAMACHANDRA RAO,. HARMINDER SINGH MADAAN

531 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• AMANDEEP SINGH v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2023-04-18)
• ROSY MADAAN AND ORS. v. HDB FINANCIAL SERVICES LIMITED — Punjab & Haryana High Court (2023-03-24)
• DHIMAN POULTRY FARM v. BANK OF BARODA AND ANR. — Punjab & Haryana High Court (2023-02-17)
• KANTA DEVI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-11-21)
• SUNIL DUTTA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-11-01)
• VIKRAM SINGH v. LD. DEBT RECOVERY TRIBUNAL-III, CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2022-11-01)
• GAUTAM GUPTA AND ORS v. CENTRAL BANK OF INDIA AND ANR — Punjab & Haryana High Court (2022-10-31)
• M/S PUNJAB KASHMIR TRANSPORT CO. v. FOOD CORPORATION OF INDIA AND OTHERS — Punjab & Haryana High Court (2022-10-29)
• SURINDER KUMAR v. PUNJAB NATIONAL BANK AND ORS. — Punjab & Haryana High Court (2022-10-28)
• KRISHAN KUMAR GUPTA ALIAS KRISHAN LAL v. BANK OF INDIA AND ORS — Punjab & Haryana High Court (2022-10-28)