M.S. RAMACHANDRA RAO,. HARKESH MANUJA

34 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• RAMAN KUMAR MEHTA v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2022-10-17)
• RAM PAL AND ANOTHER v. STATE BANK OF INDIA AND ANOTHER — Punjab & Haryana High Court (2022-09-29)
• ILAM CHAND v. INDUSIND BANK LIMITED AND ANOTHER — Punjab & Haryana High Court (2022-09-29)
• M/S RAJA HANDLOOM STORE v. SHRIRAM CITY UNION FINANCE LTD. — Punjab & Haryana High Court (2022-09-29)
• M/S HARBANS LAL MADAN LAL v. RESERVE BANK OF INDIA AND ANOTHERS — Punjab & Haryana High Court (2022-09-29)
• M/S MADHAV ENTERPRISES v. ORIENTAL BANK OF COMMERCE AND OTHERS — Punjab & Haryana High Court (2022-09-29)
• M/S PP INTERNATIONAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-09-28)
• GULAB SINGH v. DISTRICT MAGISTRATE AMBALA AND ORS — Punjab & Haryana High Court (2022-09-28)
• KOTAK MAHINDRA BANK LTD. v. DEPUTY COMMISSIONER-CUM-DISTRICT MAGISTRATE, LUDHIANA AND OTHERS — Punjab & Haryana High Court (2022-09-28)
• JASPAL SINGH AND ANOTHER v. STATE BANK OF INDIA AND OTHERS — Punjab & Haryana High Court (2022-09-28)